Delhi High Court - Orders
India Tourism Development Corporation ... vs Exclusive Motors Pvt Ltd on 13 September, 2024
Author: Dinesh Kumar Sharma
Bench: Dinesh Kumar Sharma
$~1 & 2 (Original Side)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
1
+ O.M.P. (COMM) 90/2022, I.A. 2511/2022, I.A. 2514/2022, I.A.
2515/2022
INDIA TOURISM DEVELOPMENT CORPORATION LIMITED
(ITDC) & ORS. .....Petitioners
Through: Ms. Shweta Bharti, Mr. Abhishek
Praharaj, Ms. Sukriti Verma, Advs.
for ITDC
Mr.Tushar Sannu, Mr. Hardik
Saxena, Advs.
versus
EXCLUSIVE MOTORS PVT LTD .....Respondent
Through: Mr. Wattan Sharma,Adv.
2
+ O.M.P. (COMM) 92/2022, I.A. 2569/2022, I.A. 2570/2022, I.A.
2571/2022, I.A. 2572/2022, I.A. 14806/2023
M/S EXCLUSIVE MOTORS PVT LTD .....Petitioner
Through: Mr. Wattan Sharma,Adv.
versus
ITDC & ORS. .....Respondents
Through: Ms. Shweta Bharti, Mr. Abhishek
Praharaj, Ms. Sukriti Verma, Advs.
for ITDC
CORAM:
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 13.09.2024 List on 28.10.2024.
DINESH KUMAR SHARMA, J SEPTEMBER 13, 2024/AR/NA..
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/09/2024 at 07:54:25