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[Cites 0, Cited by 0] [Section 36(10)] [Section 36] [Entire Act]

State of Madhya Pradesh - Subsection

Section 36(10)(d) in The M.P. Niji Vishwavidyalaya (Sthapana Avam Sanchalan) Adhiniyam, 2007

(d)to ensure that the staff of the private university is appointed in conformity with the Statutes, Ordinances and norms or guidelines prescribed by the University Grants Commission and other concerned statutory bodies;