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State of Andhra Pradesh - Section

Section 1 in A.P. Private Medical/dental Unaided Non-Minority Professional Institutions (Admissions Into Post Graduate Medical / Dental Courses/ Super Speciality Courses) Rules, 2013

1. Short title, applicability and commencement.

- (i) These rules may be called the Andhra Pradesh Un-aided Non-Minority Professional Institutions (Regulation of Admissions into Post Graduate Medical and Dental Professional Courses / Super Speciality Courses) Rules, 2013.
(ii)They shall apply to all Un-aided Non-Minority Professional Institutions imparting Post Graduate / Super Speciality Courses Professional Education in Medical and Dental courses for which admissions shall be made to the "Competent authority seats", and "Management seats" in such manner as prescribed herein.
(iii)These Rules shall come into force from the academic year 2013-14.