Kerala High Court
Rakshapuri Csi Church vs Arts Samuel on 13 January, 2026
Author: T.R.Ravi
Bench: T.R.Ravi
OP(C) NO. 3020 OF 2025
1
2026:KER:2140
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
TUESDAY, THE 13TH DAY OF JANUARY 2026 / 23RD POUSHA, 1947
OP(C) NO. 3020 OF 2025
IN OS NO.86 OF 2022 OF SUB COURT-III, THIRUVANANTHAPURAM
PETITIONERS/PLAINTIFF IN THE SUIT:
1 RAKSHAPURI CSI CHURCH
PAROTTUKONAM, ULLOOR VILLAGE NALANCHIRA P.O.,
THIRUVANANTHAPURAM,
REPRESENTED BY ITS PRESIDENT, PIN - 695 015
2 SELVARAJ
AGED 51 YEARS
S/O. KUNJAPPI, KURISHUMUTTATHU VEEDU, PANCHAKUZHI,
KUNNATHUKAL VILLAGE, NEYYATTINKARA TALUK,
PANACHAMOODU P.O., THIRUVANANTHAPURAM, PIN - 695 505
3 SEBASTIAN
AGED 62 YEARS
S/O. STEPHENSON, T.C. 11/654, RAJEEV LANE, NANTHANCODE,
KOWDIAR VILLAGE, THIRUVANANTHAPURAM, PIN - 695 014
BY ADVS.
SHRI.GOVIND R.
KUM.S.KRISHNA
RESPONDENT/DEFENDANT IN THE SUIT:
ARTS SAMUEL
AGED 41 YEARS
S/O. LEELA BHAI, PALLINADA VEEDU, MOSQUE LANE,
KESAVADASAPURAM, PATTOM P.O.,
THIRUVANANTHAPURAM, PIN - 695 004
THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 13.01.2026,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
OP(C) NO. 3020 OF 2025
2
2026:KER:2140
T.R.RAVI, J.
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OP(C) No.3020 of 2025
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Dated this the 13th day of January, 2026
JUDGMENT
The original petition has been filed seeking early disposal of OS.No.86 of 2022 pending before the Second Additional Sub Court, Thiruvananthapuram. A report was called for from the Judicial Officer. A report has been received stating that ten months time will be required for disposal of OS No.86 of 2022.
In the above circumstances, the original petition is disposed of directing the Second Additional Sub Court, Thiruvananthapuram to consider and dispose of OS.No.86 of 2022, at the earliest, at any rate within ten months from the date of receipt of a copy of this judgment.
Sd/-
T.R.RAVI JUDGE sn OP(C) NO. 3020 OF 2025 3 2026:KER:2140 APPENDIX OF OP(C) NO. 3020 OF 2025 PETITIONERS' EXHIBITS Exhibit P1 A TRUE COPY OF THE O.S. NO. 86 OF 2022 ON THE FILES OF SUB COURT - III, THIRUVANANTHAPURAM FILED ON 18.05.2022 Exhibit P2 A TRUE COPY OF THE WRITTEN STATEMENT IN O.S. NO. 86 OF 2022 ON THE FILES OF SUB COURT - III, THIRUVANANTHAPURAM DATED 26.07.2024 Exhibit P3 A TRUE COPY OF THE CASE STATUS OF O.S. NO. 86 OF 2022 ON THE FILES OF SUB COURT - III, THIRUVANANTHAPURAM