Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 86(1)] [Section 86] [Entire Act]

State of Kerala - Subsection

Section 86(1)(k) in Kerala Land Reforms (Tenancy) Rules, 1970

(k)the order of priority for payment of encumbrances and claims for maintenance or alimony;