Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Uttar Pradesh - Subsection Section 1(ii) in U.P. Fisheries (Development and, Control) Rules, 1954 (ii)They shall apply to waters other than the private waters and religious waters as may be defined by the District Magistrates concerned in their respective districts.
