Supreme Court - Daily Orders
M/S Vertex Land And Housing Pvt Ltd. vs State Of Haryana And Anr on 14 July, 2017
Bench: S.A. Bobde, L. Nageswara Rao
1
ITEM NO.56 COURT NO.8 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 27889/2016
(Arising out of impugned final judgment and order dated
27-05-2016 in RFA No. 7776/2014 in LAC No. 286/2012 passed by the
High Court Of Punjab & Haryana At Chandigarh)
M/S VERTEX LAND AND HOUSING PVT LTD. Petitioner(s)
VERSUS
STATE OF HARYANA AND ORS. Respondent(s)
WITH
SLP(C) No. 32424-32426/2016 (IV-B)
SLP(C) No. 13383-13392/2017 (IV-B)
SLP(C) No. 7645-7649/2017 (IV-B)
SLP(C) No. 32084-32086/2016 (IV-B)
SLP(C) No. 32351-32356/2016 (IV-B)
SLP(C) No. 12731-12734/2017 (IV-B)
SLP(C) No. 12262-12265/2017 (IV-B)
SLP(C) No. 13073-13076/2017 (IV-B)
SLP(C) No. 13306-13312/2017 (IV-B)
SLP(C) No. 32329-32332/2016 (IV-B)
SLP(C) No. 32382/2016 (IV-B)
SLP(C) No. 2554-2562/2017 (IV-B)
SLP(C) No. 2488-2532/2017 (IV-B)
Signature Not Verified
SLP(C) No. 12669-12673/2017 (IV-B)
Digitally signed by
CHARANJEET KAUR
Date: 2017.07.15
13:22:41 IST
Reason:
S.L.P.(C)...CC No. 21253-21255/2016 (IV-B)
SLP(C) No. 2460/2017 (IV-B)
2
SLP(C) No. 32030/2016 (IV-B)
S.L.P.(C)...CC No. 21285-21288/2016 (IV-B)
SLP(C) D 28809/2016 (IV-B)
SLP(C) No. 11680-11681/2017 (IV-B)
SLP(C) No. 30034/2016 (IV-B)
SLP(C) No. 13298/2017 (IV-B)
SLP(C) No. 12237/2017 (IV-B)
SLP(C) No. 11737-11738/2017 (IV-B)
SLP(C) No. 33997-33998/2016 (IV-B)
SLP(C) No. 30479/2016 (IV-B)
SLP(C) No. 30506/2016 (IV-B)
SLP(C) No. 30027/2016 (IV-B)
SLP(C) No. 8225-8279/2017 (IV-B)
SLP(C) No. 28194/2016 (IV-B)
SLP(C) No. 28337/2016 (IV-B)
SLP(C) No. 28133/2016 (IV-B)
SLP(C) No. 28593/2016 (IV-B)
SLP(C) No. 28197/2016 (IV-B)
SLP(C) No. 13364-13365/2017 (IV-B)
SLP(C) No. 33796-33797/2016 (IV-B)
SLP(C) No. 33121-33122/2016 (IV-B)
SLP(C) No. 29942/2016 (IV-B)
SLP(C) No. 28068/2016 (IV-B)
SLP(C) No. 28233/2016 (IV-B)
SLP(C) No. 28200/2016 (IV-B)
SLP(C) No. 30046/2016 (IV-B)
3
SLP(C) No. 28243/2016 (IV-B)
SLP(C) No. 28654/2016 (IV-B)
SLP(C) No. 30353/2016 (IV-B)
SLP(C) No. 30512/2016 (IV-B)
SLP(C) No. 30031/2016 (IV-B)
SLP(C) No. 30012/2016 (IV-B)
SLP(C) No. 30611/2016 (IV-B)
SLP(C) No. 13405-13427/2017 (IV-B)
SLP(C) No. 13302-13305/2017 (IV-B)
SLP(C) No. 12735-12736/2017 (IV-B)
SLP(C) No. 34371-34373/2016 (IV-B)
SLP(C) No. 28146/2016 (IV-B)
SLP(C) No. 7574/2017 (IV-B)
SLP(C) No. 28041/2016 (IV-B)
SLP(C) No. 28919/2016 (IV-B)
SLP(C) No. 28170/2016 (IV-B)
SLP(C) No. 27916/2016 (IV-B)
SLP(C) No. 28748/2016 (IV-B)
SLP(C) No. 28653/2016 (IV-B)
SLP(C) No. 28191/2016 (IV-B)
SLP(C) No. 28016/2016 (IV-B)
SLP(C) No. 28172/2016 (IV-B)
SLP(C) No. 7575/2017 (IV-B)
SLP(C) No. 7571/2017 (IV-B)
SLP(C) No. 28047/2016 (IV-B)
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SLP(C) No. 28246/2016 (IV-B)
SLP(C) No. 28914/2016 (IV-B)
SLP(C) No. 10156-10164/2017 (IV-B)
SLP(C) No. 10752-10753/2017 (IV-B)
SLP(C) No. 12281/2017 (IV-B)
SLP(C) No. 12986-13002/2017 (IV-B)
SLP(C) No. 12282/2017 (IV-B)
SLP(C) No. 12255/2017 (IV-B)
SLP(C) No. 12280/2017 (IV-B)
SLP(C) No. 12932-12934/2017 (IV-B)
SLP(C) No. 30641-30645/2016 (IV-B)
SLP(C) No. 7639-7643/2017 (IV-B)
SLP(C) No. 12956-12957/2017 (IV-B)
SLP(C) No. 12973-12980/2017 (IV-B)
SLP(C) No. 13270-13283/2017 (IV-B)
SLP(C) No. 12675/2017 (IV-B)
SLP(C) No. 12225/2017 (IV-B)
SLP(C) No. 12680-12712/2017 (IV-B)
SLP(C) No. 7776/2017 (IV-B)
SLP(C) No. 12235/2017 (IV-B)
SLP(C) No. 32256/2016 (IV-B)
SLP(C) No. 12925-12926/2017 (IV-B)
S.L.P.(C)...CC No. 8729-8738/2017 (IV-B)
S.L.P.(C)...CC No. 9545-9562/2017 (IV-B)
SLP(C) No. 13315-13359/2017 (IV-B)
SLP(C) No. 12928-12929/2017 (IV-B)
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SLP(C) No. 13295/2017 (IV-B)
SLP(C) No. 12755-12756/2017 (IV-B)
SLP(C) No. 8024-8074/2017 (IV-B)
SLP(C) No. 35314-35316/2016 (IV-B)
SLP(C) No. 33156-33157/2016 (IV-B)
SLP(C) No. 12284/2017 (IV-B)
SLP(C) No. 12276/2017 (IV-B)
SLP(C) No. 12674/2017 (IV-B)
SLP(C) No. 12266/2017 (IV-B)
SLP(C) No. 12254/2017 (IV-B)
SLP(C) No. 12227/2017 (IV-B)
SLP(C) No. 12279/2017 (IV-B)
SLP(C) No. 12267-12275/2017 (IV-B)
SLP(C) No. 12232/2017 (IV-B)
SLP(C) No. 13071/2017 (IV-B)
SLP(C) No. 12256/2017 (IV-B)
SLP(C) No. 13439/2017 (IV-B)
(With appln. for permission to file addl. Documents)
SLP(C) No. 12258-12259/2017 (IV-B)
SLP(C) No. 8090/2017 (IV-B)
SLP(C) No. 8127/2017 (IV-B)
SLP(C) No. 12253/2017 (IV-B)
SLP(C) No. 34921-34922/2016 (IV-B)
SLP(C) No. 2708-2709/2017 (IV-B)
SLP(C) No. 36117/2016 (IV-B)
SLP(C) No. 35762-35763/2016 (IV-B)
SLP(C) No. 13438/2017 (IV-B)
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SLP(C) No. 12676-12679/2017 (IV-B)
SLP(C) No. 12228-12231/2017 (IV-B)
SLP(C) No. 12252/2017 (IV-B)
SLP(C) No. 7625/2017 (IV-B)
SLP(C) No. 8094-8126/2017 (IV-B)
SLP(C) No. 8077/2017 (IV-B)
SLP(C) No. 2649/2017 (IV-B)
SLP(C) No. 2707/2017 (IV-B)
SLP(C) No. 8078/2017 (IV-B)
SLP(C) No. 7655-7667/2017 (IV-B)
SLP(C) No. 8089/2017 (IV-B)
SLP(C) No. 7633-7637/2017 (IV-B)
SLP(C) No. 10764-10765/2017 (IV-B)
SLP(C) No. 10420-10422/2017 (IV-B)
S.L.P.(C)...CC No. 7602-7641/2017 (IV-B)
SLP(C) No. 10811/2017 (IV-B)
SLP(C) No. 10812/2017 (IV-B)
SLP(C) No. 10188/2017 (IV-B)
SLP(C) No. 8222/2017 (IV-B)
SLP(C).....D.NO. 6038/2017(IV-B)
SLP(C) No. 9005-9006/2017 (IV-B)
SLP(C) No..D.No.8385/2017
SLP(C) No. 14706/2017 (IV-B)
SLP(C)No......D.No 12177/2017
SLP(C) No. 016612/2017 (IV-B)
SLP(C) No. 016001/2017 (IV-B)
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SLP(C) No.....D.No. 17473/2017
Date : 14-07-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Petitioner(s) Mr.Siddharth Mittal, AOR
Mr. Surender Singh, Adv.
Ms. Kiran Suri, Sr. Adv.
Mr. S.J. Amith, Adv.
Mrs. Prem lata, Adv.
Dr. (Mrs. ) Vipin Gupta, AOR
Mr. Surender Deswal, Adv.
Mr. Sahil A Garg, Adv.
Mr. Aslam, Adv.
Dr. Surender Singh Hooda, AOR
Mr. M.L. Sharma, Adv.
Mr. Rajat Sharma, Adv.
Mr. Dinesh Verma, Adv.
Mr. S.L. Aneja, Adv.
Mr. Subhashish Bhowmick, AOR
Mr. Ram Naresh Yadav, AOR
Ms. Anzu K Varkey, Av.
Mr. Ranbir Singh Yadav, AOR
Mr. Puran Mal Saini, Adv.
Ms. Anzu K Varkey, Adv.
Mr. Pati Raj Yadav, Adv.
Mr. A. Tewari, Adv.
Ms. Eliza Bar, Adv.
Mr. Shree Pal Singh, AOR
Mr. Adarsh Upadhyay, AOR
Mr. Neeraj Kumar, AOR
Mr. PBA Srinivasan, Adv.
Mr. Neeraj Kumar, AOR
Mr. Adarsh Upadhyay, AOR
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Mr. Tarun Gupta, AOR
Mr. M.S. Varma, Adv.
Mr. S. Jhanwar, Adv.
Mr. Abhishek Daliya, Adv.
Ms. Beena, Adv.
Mr. Satish Kumar, AOR
Mr. Vibhuti Sushant Gupta, Adv.
Mr. Amarjit Yadav, Adv.
Dr. Kailash Chand, AOR
Mr. Gagan Gupta, AOR
Mr.Vijay K Jain, AOR
Mrs. Amita Gupta, AOR
Mr. Naresh Kaushik, Adv.
Mr. Manoj Joshi, Adv.
Mrs. Lalita Kaushik, AOR
Mr. Anip Sachthey, In Person
Mr. Ajit Sharma, AOR
Mr. Vinay Kuthiala, Sr. Adv.
Mr. Shekhar Raj Sharma, Adv.
Mr. Sanjay Kuamr Visen, AOR
Mr. Vikas Verma, Adv.
Mr. Aditya Singh, AOR
Mr. Naveen Gupta, Adv.
Mr. Anip Sachthey, AOR
Ms. Anjali Chaudhan, AOR
Ms. Ria Sachthey, AOR
Mrs. Rani Chhabra, AOR
Dr. M.S Verma, Adv.
Mr. N.N. Jha, Adv.
Ms. Mallika Gautam, Adv.
Ms. Shashi Singh, Adv.
Ms. Ranjana Vohra, Adv.
Mrs. Santosh Singh, AOR
Mr. Gopal Verma, AOR
Mr. A. Mishra, Adv.
Mr. Mukul Kumar, AOR
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Mr. V. Shekhar, Sr. Adv.
Mr. Arun K Sinha, AOR
Mr. Mohinder Singh, Adv.
Mr. Sumit Sinha, Adv.
Mr. Sinha Shrey Nikhilesh, Adv.
Mr. Sarthak Sachdev, Adv.
Mr. James P Thomas, AOR
Mr. Ginesh P., Adv.
Mr. S.S. Shamshery, Adv.
Mr. Amit Sharma, adv.
Mr. Ankit Raj, Adv.
Ms. Ruchi Kohli, AOR
Mr. Swaran Kumar, Adv.
Ms. Divya Roy, Adv.
Mr. Surinder Singh, Adv.
Mr. Sunil Kr. Sharma, Adv.
Mr. D.K. Tripathi, AOR
Mr. Akshat Goel, Adv.
Mr. Dushyant, Adv.
Mr. Gyanendra Singh, Adv.
Mr. Deepak Goel, Adv.
Respondent(s) Mr. Varinder Kumar Sharma, AOR
For Petitioner(s)/
Mr. Siddharth Batra, Adv.
Mr. Ravinder Kumar, Adv.
For Respondent(s) Mr. Ajit Sharma, AOR
Dr. Monika Gusain, AOR
Mr. Anuj Bhandari, AOR
Mr. Umang Shankar, AOR
Mr. Pallav Sisodia, Sr. Adv.
Mr. Swetank Shantanu, Adv.
Mr. Pratap Shamker, Adv.
Mr. Sanjeev Chaudhary, Adv.
Ms. A Shivani, Adv.
Mr. Praveen Jain, Adv.
Mr. Sidharth Jain, Adv.
10
UPON hearing the counsel the Court made the following
O R D E R
List along with SLP(C) D.No. 11111/2017, SLP(C) No. 11615/2017 and connected matters, SLP(C) Nos. 12958-12960/2017 and 6535-6536/2017 after four weeks on a Tuesday.
[ Charanjeet Kaur ] [ Indu Kumari Pokhriyal ] A.R.-cum-P.S. Branch Officer