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[Cites 0, Cited by 83] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(24) in The Employees' State Insurance Act, 1948

(24)all other words and expressions used but not defined in this Act and defined in the Industrial Disputes Act, 1947 (14 of 1947), shall have the meanings respectively assigned to them in that Act.