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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Bihar - Subsection

Section 5(i) in The Bihar and Orissa Local Self-Government Act, 1885

(i)[] [Lettered as clause (i) by Bihar Act 21 of 1947.] "Sanitation." - "Sanitation" includes water-supply, conservancy and drainage, any other measures for the improvement of the public health and the prevention of public nuisances.