Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] State of Haryana - Section Section 10 in The Pepsu General Clauses Act, 1954 10. Measurement of distances. - In the measurements of any distance, for the purpose of any enactment, that distance shall unless a different intention appears, be measured in a straight line on a horizontal plane.Repeal of Enactments
