Section 21 in Rajasthan Agriculture University, Bikaner Act, 1987
21. Research Programme.
(1)There shall be establish an agricultural research programme in the University for carrying on research throughout the State.(2)The research programme shall be directed primarily towards the problems of agriculture and allied sciences and conducted in the aid and for the development of agriculture and or the benefit of the rural population of the State.(3)The University shall act as the principal agency for agricultural research activities in the State.(4)The Government may allot and provide such funds, as it may deem proper, from time to time to the University for research programmes and other activities.
