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[Cites 0, Cited by 0] [Section 109(3)] [Section 109] [Entire Act]

State of Maharashtra - Subsection

Section 109(3)(c) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(c)The Standing Committee may, at any time, call for any proceedings of any Subjects Committee or for any return, statement, account, or reports concerning or connected with any subject allotted to such Subjects Committee.