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[Cites 0, Cited by 0] [Section 239(1)] [Section 239] [Entire Act]

State of West Bengal - Subsection

Section 239(1)(a) in The West Bengal Motor Vehicles Rules, 1989

(a)the height of the body sides from the floor or the height to the stills of the windows, as the case may be, shall not be less than 71 centimetres;