Section 257 in Criminal Rules of Practice and Circular Orders, 1990
257. Courts of Sessions to send typed judgments in Original trials to High Court:
(1)Courts of Sessions shall transmit to the High Court typed or cyclostyled copies of all their Judgments in original trials within 15 days from the date of pronouncing Judgment in each case.(2)Assistant Sessions Judges shall submit copies of the Judgments in original trials through the Sessions Judge.
