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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(1)(a) in The Orissa Child Labour (Prohibition and Regulation) Rules, 1994

(a)Protection of eyes - Effective screening and suitable goggles shall be provided for protection of eyes in the following processes, namely :
(i)Welding or cutting of metals by means of an electric OZY-actylons or similar processes,
(ii)all works on furnaces where there is risk of exposures to excessive light,
(iii)processes relating to cutting or forging of metals, and
(iv)any other processes where there is risk to eyes;