Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act] State of Tamilnadu - Subsection Section 13(2)(b) in The Coimbatore City Municipal Corporation Act, 1981 (b)the Commissioner shall report any expenditure incurred under this sub-section and the reasons therefor to the council at its next meeting.