42. [ Fees leviable on the seller under Section 14 A. [Rules 42 to 45 were added vide Tobacco Board (Amendment) Rules 1984 published in the Gazette of India Extraordinary, Part II, Section - (i), dated 22-8-1984.]
- The fee leviable by the Board under Section 14A of all be one percent of the value of the tobacco sold by him an auction platform.
