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[Cites 0, Cited by 0] [Section 68(13)] [Section 68] [Entire Act]

State of Jharkhand - Subsection

Section 68(13)(b) in Jharkhand Co-operative Societies Rules, 2008

(b)Notice for attachment of property and order for attachment thereof under section 50 shall be issued in Form no XXI and From no XXII respectively.