Allahabad High Court
Ram Narain & Another vs Sri Ravindra Singh, Principal ... on 21 July, 2010
Author: Narayan Shukla
Bench: Narayan Shukla
Court No. - 3 Case :- CONTEMPT No. - 1529 of 2010 Petitioner :- Ram Narain & Another Respondent :- Sri Ravindra Singh, Principal Secretary P.W.D. Deptt. & Ano Petitioner Counsel :- B.K. Kuldeep Hon'ble Shri Narayan Shukla,J.
Issue notices to opposite parties to show cause why they have not obeyed the order dated 6th of January, 2010 passed in writ petition no. 3439(S/S) of 2008, whereby the direction has been issued to consider the petitioners' case for promotion. Order Date :- 21.7.2010 Amit