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[Cites 0, Cited by 0] [Section 28AA] [Entire Act]

State of Kerala - Subsection

Section 28AA(i) in Kerala Cooperative Societies Act, 1969

(i)"members who possess experience in banking" means members who are or were in paid service of a Commercial Bank, State Co-operative Bank, District Cooperative Bank, an Urban Co-operative Bank or a Service Co-operative Bank in the managerial cadre.