Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 59(7)] [Section 59] [Entire Act]

State of Kerala - Subsection

Section 59(7)(c) in Kerala Municipality Building Rules, 1999

(c)at the rate of one drinking water fountain for every 100 person or part thereof;