Bombay High Court
M/S. Skipper Engineers Thr. Its Mr. ... vs Space Age Associates Power Infra ... on 22 October, 2019
Author: G. S. Kulkarni
Bench: G. S. Kulkarni
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
ARBITRATION PETITION NO. 122 OF 2019
M/s. Skipper Engineers Thr. Its Mr. Prafulla ....Petitioner
Prabhakar Phirke
V/S
Space Age Associates Power Infra Private ....Respondent
Limited CORAM : G. S. KULKARNI, J DATE : 22nd October, 2019 P.C. :
Due to paucity of time the matter is adjourned to 05/11/2019 . In case any ad-interim/interim relief is operating till today, the said order will continue to operate till the next date. If ad-interim/interim relief is not granted for a limited period, the said order will remain unaffected.
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