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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(2) in The Kandla Port Trust (Authorization of Pilots) Regulations, 2013

(2)No fee for Pilot licence is recovered as the Probationary Pilot is an employee of the Port Trust and whenever the Pilot leaves the job from the Port Trust the licence so issued to him is surrendered.