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Chattisgarh High Court

Dr. Pratibha Agrawal vs Smt. Pushpa Sahu 29 Cont/147/2019 ... on 18 February, 2019

                          HIGH COURT OF CHHATTISGARH, BILASPUR
                                             Order Sheet
                                       CONT No. 148 of 2019
                    Dr. Pratibha Agarwal Versus Smt. Pushpa Sahu and Ors.



18.02.2019         Shri Sunil Tripathi, Counsel for the Petitioner.
                   Shri Saleem Kazi, Dy. A. G. present in the Court is directed to seek
             instruction as to how the order dated 05.07.2018 passed in Wps No. 3140 of
             2017 has been complied with.
                   The petitioner shall serve complete set of contempt petition to Shri kazi
             to seek instruction
                    Registry is directed to reflect the name of Shri Saleem Kazi, Dy. A. G
             on behalf of the all respondents on the next date of hearing.

List this case for further consideration on the 11 of April 2019.

Sd/-

(P. Sam Koshy) Judge jyoti