Madhya Pradesh High Court
M/S Reliance Cement Company Pvt. Ltd. ... vs Manminder Singh on 22 September, 2022
Author: Anjuli Palo
Bench: Anjuli Palo
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
CR No. 361 of 2022
(M/S RELIANCE CEMENT COMPANY PVT. LTD. (NOW KNOWN AS RCCPL PVT. LTD.) Vs MANMINDER
SINGH AND OTHERS)
Dated : 22-09-2022
Shri Kishore Shrivastava, learned Senior Counsel with Shri P.M.
Francis, learned counsel for the applicant.
Shri Prasanjeet Chatterjee, learned Panel Lawyer for the State.
Issue notice to the respondent Nos.1 & 2 on I.A. No.7918/2022, by
RAD and ordinary modes on payment of process fee within 3 working days.
Notice be made returnable within 3 weeks.
List after three weeks.
(SMT. ANJULI PALO) JUDGE rj Signature Not Verified SAN Digitally signed by RAJESH KUMAR JYOTISHI Date: 2022.09.24 13:30:40 IST