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Madhya Pradesh High Court

M/S Reliance Cement Company Pvt. Ltd. ... vs Manminder Singh on 22 September, 2022

Author: Anjuli Palo

Bench: Anjuli Palo

                                                                           1
                                                  IN THE HIGH COURT OF MADHYA PRADESH
                                                               AT JABALPUR
                                                                      CR No. 361 of 2022
                                        (M/S RELIANCE CEMENT COMPANY PVT. LTD. (NOW KNOWN AS RCCPL PVT. LTD.) Vs MANMINDER
                                                                       SINGH AND OTHERS)

                                   Dated : 22-09-2022
                                            Shri Kishore Shrivastava, learned Senior Counsel with Shri                P.M.

                                   Francis, learned counsel for the applicant.
                                            Shri Prasanjeet Chatterjee, learned Panel Lawyer for the State.
                                            Issue notice to the respondent Nos.1 & 2 on I.A. No.7918/2022, by

RAD and ordinary modes on payment of process fee within 3 working days.

Notice be made returnable within 3 weeks.

List after three weeks.

(SMT. ANJULI PALO) JUDGE rj Signature Not Verified SAN Digitally signed by RAJESH KUMAR JYOTISHI Date: 2022.09.24 13:30:40 IST