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[Cites 0, Cited by 0] [Section 368] [Entire Act]

NCT Delhi - Subsection

Section 368(8) in The Delhi Municipal Corporation Act, 1957

(8)The provisions of section 365, section 366, section 367 and this section shall not apply in relation to any building in any area which has been declared to be a slum area under the Slum Areas (Improvement and Clearance) Act, 1956 (96 of 1956).