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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(3) in The Orissa Fiscal Responsibility and Budget Management Rules, 2005

(3)Government Borrowings, Landings and Investments - In this sub-paragraph, the policy relating to government internal borrowings, lendings and recovery of loans and advances etc. shall be indicated.