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[Cites 0, Cited by 0] [Section 28B] [Entire Act]

State of Rajasthan - Subsection

Section 28B(iii) in The Rajasthan Subordinate Accounts Service Rules, 1963

(iii)in case a person belonging to Scheduled Caste/Scheduled Tribe, does not want his promotion in another District or Zone or Range or Division, in that event a chance shall be extended for promotion to higher post by the Appointing Authority to the next junior persons;