Delhi High Court - Orders
Apeejay Stya Knowledge Llp & Anr vs Naya Samaj Parents Association & Anr on 12 April, 2023
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~21
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 459/2020
APEEJAY STYA KNOWLEDGE LLP & ANR. ..... Plaintiffs
Through: Mr. Anurag Ahluwalia and Mr. Akash
Nagar, Advocates.
versus
NAYA SAMAJ PARENTS ASSOCIATION & ANR. ..... Defendants
Through: Mr. Khagesh B. Jha, Ms. Shikha
Sharma Bagga and Mr. Bhavya
Manchanda, Advocates for D-1 & 2.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 12.04.2023
1. Mr. Khagesh Jha, counsel for Defendants, states that although there is no legal bar, Defendants were neither using the e-mail ID "[email protected]" at the time of filing of the suit, nor do they intend to use the same anytime in future.
2. In view of the above statement, Mr. Anurag Ahluwalia, counsel for Plaintiffs, states that he will take instructions.
3. Re-notify on 17th April, 2023.
SANJEEV NARULA, J APRIL 12, 2023 d.negi Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:13.04.2023 18:47:57