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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Haryana - Subsection

Section 10(g) in Haryana Passenger Transport Scheme, 2003

(g)The process of receiving applications, their scrutiny and final recommendation for allotment shall be carried out by a committee of officers consisting of (i) Secretary, Regional Transport Authority-cum-District Transport Officer concerned (Chairman) and (ii) a representative of the District Administration as nominated by the Deputy Commissioner concerned (Member). In case of non-availability of District Transport Officer, the State Transport Controller may nominate any other officer as Chairman in his place.