Jammu & Kashmir High Court - Srinagar Bench
M/S Swift Marketing And Sales vs State Of J&K And Others on 8 February, 2021
Author: Sanjeev Kumar
Bench: Sanjeev Kumar
After Notice Causelist
S. No. 214
HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR
OWP 139/2014
IA (1/2015[01/2015])
IA (2/2014[190/2014])
c/w
OWP 148/2014, OWP 166/2014, OWP 207/2014,
OWP 208/2014, OWP 316/2014
M/S Swift Marketing and Sales
... Petitioner/appellant(s)
Through: Mr. Z. A. Shah, Sr. Advocate with
Mr. A. Hanan, Advocate;
Mr. Jehangir Iqbal Ganai, Sr. Advocate with
Ms. Humaira Shafi, Advocate
V/s
State of J&K and others
Through: Mr. T. M. Shamsi, ASGI
Ms. Saba Gulzar, Advocate
Ms. Jasiya Ali, Advocate
... Respondent(s)
CORAM: HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE
ORDER
List these matters for consideration on 9.3.2021. In the meantime, parties shall complete the pleadings. Interim direction, if any, to continue till next date before the bench.
(SANJEEV KUMAR) JUDGE Srinagar 08-02-2021 N Ahmad NISSAR A BHAT 2021.02.10 11:47 I attest to the accuracy and integrity of this document