Rajasthan High Court - Jodhpur
Monika vs Satish Dhaniya on 12 July, 2019
Author: P.K. Lohra
Bench: P.K. Lohra
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Transfer Appl. No. 84/2019
Monika
----Petitioner
Versus
Satish Dhaniya
----Respondent
For Petitioner(s) : Mr. Harshit Bhurani
HON'BLE MR. JUSTICE P.K. LOHRA
Order 12/07/2019 Issue notice. Notice of stay application also. Notices are made returnable on 19.08.2019, to be given 'dasti' to learned counsel for the appellant.
In the meanwhile, further proceedings in Civil Misc Case No.288/2019, pending before Family Court No.1, Bikaner shall remain stayed.
(P.K. LOHRA),J 48-AnilKC/-
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