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State of Rajasthan - Section

Section 12 in The Rajasthan Municipal (New Pay Scales) Rules, 1975

12. Preparation of fixation statement.

- On receipt of option under rule 5 and the declaration under rule 10, the Examiner shall prepare a fixation statement in quarduplicate in form No. 3 appended to these rules. A copy of the fixation statement duly approved shall be sent to the Director [X X X] [Deleted by Rajasthan Gazette Part IV-C, dated 12-8-1982/781, page 81.] as well as to the member of the Service whose fixation has been done.If any mistakes is found, the Examiner may refer it to the Director of Local Boards for necessary correction.