Bombay High Court
Unknown Legal Heirs Of Tatyaba ... vs M/S Pyramid Corporation on 12 June, 2019
Author: Dama Seshadri Naidu
Bench: Dama Seshadri Naidu
Vina khadpe sr.29.cac.95.2019.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CIVIL APPLICATION NO.95 OF 2019
IN
CIVIL REVISION APPLICATION NO.283 OF 2014
Unknown Legal Heirs of Tatyaba Ramchandra ...Applicants
Kanse and ors.
Versus
M/s. Pyramid Corporation ...Respondent
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Mr.Suraj Gupte i/b. Mr.Sameer Manohar Tendulkar for the applicants.
Mr.Shailendra Jaiprakash Singh for the respondent.
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CORAM : DAMA SESHADRI NAIDU, J.
DATE : 12th JUNE 2019.
P.C. :
. The applicant's Counsel seeks time.
2. The respondent's Counsel informs the Court that he has not been served with Civil Application.
3. Post the matter on 26th June 2019.
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