Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 18 in The Rajasthan Police Service Rules, 1954

18. Authority for conducting the examination and syllabus.

(1)The examination shall be conducted by the Commission and in accordance with the syllabus prescribed in Schedule III:Provided that the syllabus may be revised by Government from time to time as it may deem fit in consultation with the Commission.
(2)Subject to the provisions of sub-rule () the Commission may, in consultation with the Government, hold a combined examination for direct recruitment to the Service and to any other service or services.