Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 110(1)] [Section 110] [Entire Act]

State of Tamilnadu - Subsection

Section 110(1)(p) in Tamil Nadu Maritime Board Act, 1995

(p)regulating the manner in which and the conditions under which, the loading and unloading of all vessels within the port or port approached shall be carried out;