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[Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(3)(c) in Rajasthan Habitual Offenders Act, 1953

(c)the nature of the restrictions to be observed by [Registered] [Substituted by ibid.] offenders whose movements have been restricted; [----] [Omitted by ibid.]