Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35] [Entire Act] Union of India - Subsection Section 35(c) in The Merchant Shipping (Crew Accommodation) Rules, 1960 (c)the number of persons accommodated in any sleeping room is increased above that marked in accordance with sub-rule (1) of rule 15;
