Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 125] [Entire Act] State of Assam - Subsection Section 125(2) in Goalpara Tenancy Act, 1929 (2)Subject to any rules so made, subject also to the other provisions of this Act, the Code of Civil Procedure, 1908, shall apply to all such suits or proceedings.
