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Delhi High Court - Orders

M/S Kmp Expressways Ltd vs Ibdi Bank Limited & Anr on 17 November, 2021

Author: Vibhu Bakhru

Bench: Vibhu Bakhru

                         $~4&8
                         *   IN THE HIGH COURT OF DELHI AT NEW DELHI
                         +   O.M.P. (COMM) 35/2021 & I.A. 1165/2021
                             M/S KMP EXPRESSWAYS LTD.                      ..... Petitioner
                                             Through    Mr. Pallav Shishodia, Sr. Adv. with
                                                        Mr. Deepak Khurana and Mr. Tejasv
                                                        Anand, Advs.
                                                     Versus
                             IBDI BANK LIMITED & ANR.                      ..... Respondents
                                             Through    Mr. Gopal Jain, Senior Advocate; Mr.
                                                        Raunak Dhillon, Ms. Madhavi
                                                        Khanna, Ms. Isha Malik & Ms.
                                                        Niharika Shukla, Advocates.
                                                     AND
                         +   O.M.P. (COMM) 441/2020 & I.A. 6079/2020 & I.A. 6766/2020
                             HARYANA STATE INDUSTRIAL INFRASFUCTURE `
                             DEVELOPMENT CORPORATION LTD                   ..... Petitioner
                                             Through    Mr. Sudhir Nandrajog, Sr. Adv. with
                                                        Mr. Anil Grover, Sr. Additional
                                                        Advocate General for State of
                                                        Haryana, Mr. Parvinder Chauhan, Mr.
                                                        P. S. Rana and Mr. Nitin Jain, Advs.
                                                     Versus
                             IDBI AND ANR                                  ..... Respondents
                                             Through    Mr. Gopal Jain, Sr. Adv. with Mr.
                                                        Raunak Dhillon, Ms. Madhavi
                                                        Khanna, Ms. Isha Malik & Ms.
                                                        Niharika Shukla, Advocates.
                             CORAM:
                             HON'BLE MR. JUSTICE VIBHU BAKHRU
                                       ORDER

% 17.11.2021

1. Opening arguments of learned senior counsels for the petitioners have been heard.

2. Mr. Gopal Jain, learned senior counsel appearing for IDBI Bank Ltd. seeks some time to advance his arguments.

Signature Not Verified Digitally Signed By:DUSHYANT RAWAL

3. List for further proceedings on 18.11.2021.

VIBHU BAKHRU, J NOVEMBER 17, 2021 'gsr' Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:DUSHYANT RAWAL