Delhi High Court - Orders
M/S Kmp Expressways Ltd vs Ibdi Bank Limited & Anr on 17 November, 2021
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~4&8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 35/2021 & I.A. 1165/2021
M/S KMP EXPRESSWAYS LTD. ..... Petitioner
Through Mr. Pallav Shishodia, Sr. Adv. with
Mr. Deepak Khurana and Mr. Tejasv
Anand, Advs.
Versus
IBDI BANK LIMITED & ANR. ..... Respondents
Through Mr. Gopal Jain, Senior Advocate; Mr.
Raunak Dhillon, Ms. Madhavi
Khanna, Ms. Isha Malik & Ms.
Niharika Shukla, Advocates.
AND
+ O.M.P. (COMM) 441/2020 & I.A. 6079/2020 & I.A. 6766/2020
HARYANA STATE INDUSTRIAL INFRASFUCTURE `
DEVELOPMENT CORPORATION LTD ..... Petitioner
Through Mr. Sudhir Nandrajog, Sr. Adv. with
Mr. Anil Grover, Sr. Additional
Advocate General for State of
Haryana, Mr. Parvinder Chauhan, Mr.
P. S. Rana and Mr. Nitin Jain, Advs.
Versus
IDBI AND ANR ..... Respondents
Through Mr. Gopal Jain, Sr. Adv. with Mr.
Raunak Dhillon, Ms. Madhavi
Khanna, Ms. Isha Malik & Ms.
Niharika Shukla, Advocates.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
ORDER
% 17.11.2021
1. Opening arguments of learned senior counsels for the petitioners have been heard.
2. Mr. Gopal Jain, learned senior counsel appearing for IDBI Bank Ltd. seeks some time to advance his arguments.
Signature Not Verified Digitally Signed By:DUSHYANT RAWAL3. List for further proceedings on 18.11.2021.
VIBHU BAKHRU, J NOVEMBER 17, 2021 'gsr' Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:DUSHYANT RAWAL