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State of Tamilnadu - Section

Section 91A in The Tamil Nadu Cinemas (Regulation) Rules, 1957

91A. [ [Inserted by G.O. Ms. No. 1742, Home, dated the 9th July 1986.]

In all permanent cinema buildings, fire detectors shall be provided in the auditorium to flash a visual signal and sound and audible warning immediately on the rise in the inside temperature being caused by a fire. Water sprinklers shall also be installed in the auditorium. The water sprinklers shall be linked with the said fire detectors as to spray water automatically, whenever the fire detectors give an alarm.]