Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 88] [Entire Act] State of Odisha - Subsection Section 88(3) in The Orissa Registration Rules, 1988 (3)[ In case of registration made through computer, only serial number shall be assigned to the document.] [Inserted vide Orissa Gazette Extraordinary No. 539 dated 17.4.2009.]
