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[Cites 0, Cited by 0] [Section 44(7)] [Section 44] [Entire Act]

State of Uttarakhand - Subsection

Section 44(7)(b) in Uttarakhand Self Reliant Co-Operatives Act, 2003

(b)receives a notice or otherwise learns of a Board's meeting called for the purpose of removing him/her from office;