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State of Bihar - Section

Section 12 in Bihar Police Sub-ordinate Services Commission Rules, 2017

12. Financial provisions.

(1)Annual expenditure to be incurred on establishment of the Commission shall be borne by the Home Department (Police Branch) by providing the required fund under its budget head.
(2)The Commission shall prepare the budget estimates every year and send it to the Department so that it may be included in the budget of the Department.