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[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

State of Kerala - Subsection

Section 40(2)(v) in Kerala University of Health Sciences Act, 2010

(v)the establishment and maintenance of the University schools, departments, institutions, constituent colleges, institutions of higher learning, centres for research or specialised studies and hostels;
(yi)the principles governing the seniority and service conditions of the employees of the University;