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State of Assam - Section

Section 13 in Rules of the Assam Dental Council

13.

Every elector desirous of recording his vote shall send his voting paper to the Returning Officer after recording his vote thereon in the manner prescribed therein:Provided that voting papers which are not received by the Returning Officer before the date appointed under these Rules as the last date of receiving voting papers, shall be rejected.Counting of Votes and Declaration and Publication of Results of Election