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[Cites 0, Cited by 0] [Section 52] [Entire Act]

State of Rajasthan - Subsection

Section 52(7) in Rajasthan Para-medical Council Regulations, 2014

(7)The Council after considering inspection report/reports, may either issue letter of recognition or reject the application within 90 days from the last date fixed for receipt of the application under sub-regulation (2) above.