Punjab-Haryana High Court
Seema vs Bharat Petroleum Corporation Ltd And ... on 15 February, 2016
Author: Rakesh Kumar Jain
Bench: Rakesh Kumar Jain
226 IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP No. 1668 of 2013
Date of decision: 15.02.2016
Seema
..........Petitioner
versus
Bharat Petroleum Corporation and others
............Respondents
Coram: Hon'ble Mr. Justice Rakesh Kumar Jain
Present: None for the petitioner.
Mr. Raman Sharma, Advocate
for the respondents.
Mr. R.K.S.Brar, Addl.AG, Haryana.
Rakesh Kumar Jain, J.(Oral)
Counsel for the petitioner is not appearing from the last four dates. It appears that he has lost interest in this case. Hence, the present petition is dismissed for non-prosecution.
[Rakesh Kumar Jain] th 15 February, 2016 Judge Shivani Kaushik SHIVANI 2016.02.17 14:01 I attest to the accuracy and authenticity of this document Chandigarh