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Union of India - Section

Section 14 in The Medicinal And Toilet Preparations (Excise Duties) Act, 1955

14. Searches and arrests how to be made .-All arrests and searches made under this Act or under any rules made thereunder shall be carried out in accordance and with the provisions of the Code of Criminal Procedure, 1898 (5 of 1898), relating respectively to searches and arrests under that Code.