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Calcutta High Court

Vhyom Mines And Minerals Private ... vs Aloke Steels Private Limited on 19 September, 2025

Author: Arindam Mukherjee

Bench: Arindam Mukherjee

OCD-1
                              ORDER SHEET

                          IA No.GA 5 of 2022
                                  IN
                         CS-COM 299 of 2024
                       (Old No.CS 170 of 2021)
                  IN THE HIGH COURT AT CALCUTTA
                       COMMERCIAL DIVISION


           VHYOM MINES AND MINERALS PRIVATE LIMITED
                             VS.
                ALOKE STEELS PRIVATE LIMITED


BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date: 19th September, 2025.

Mr. Shaunak Mitra, Mr. Pallab Samajdar, Mr. Dripto Mazumdar, Advocates for the defendant.

Mr. Anuj Singh, Ms. Amrita Pandey, Advocates for the plaintiff. The Court : The defendant resumes argument and has substantially concluded the same. However, the matter is kept on 11th November, 2025 to enable the learned Advocates appearing for the parties to clarify and/or supplement to the arguments already made.

(ARINDAM MUKHERJEE, J.) pa