Calcutta High Court
Vhyom Mines And Minerals Private ... vs Aloke Steels Private Limited on 19 September, 2025
Author: Arindam Mukherjee
Bench: Arindam Mukherjee
OCD-1
ORDER SHEET
IA No.GA 5 of 2022
IN
CS-COM 299 of 2024
(Old No.CS 170 of 2021)
IN THE HIGH COURT AT CALCUTTA
COMMERCIAL DIVISION
VHYOM MINES AND MINERALS PRIVATE LIMITED
VS.
ALOKE STEELS PRIVATE LIMITED
BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE
Date: 19th September, 2025.
Mr. Shaunak Mitra, Mr. Pallab Samajdar, Mr. Dripto Mazumdar, Advocates for the defendant.
Mr. Anuj Singh, Ms. Amrita Pandey, Advocates for the plaintiff. The Court : The defendant resumes argument and has substantially concluded the same. However, the matter is kept on 11th November, 2025 to enable the learned Advocates appearing for the parties to clarify and/or supplement to the arguments already made.
(ARINDAM MUKHERJEE, J.) pa